Bombay High Court
M/S. K. M. Realty Thr. Its Partners Mr. ... vs Diamond Hill Co-Operative Housing ... on 9 August, 2023
Author: N.J.Jamadar
Bench: N.J.Jamadar
SWAROOP Digitally
SWAROOP
signed by
SHARAD SHARAD PHADKE
PHADKE Date: 2023.08.10
11:17:26 +0530
26 ao 418 of 2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO.418 OF 2023
M/s. K.M.Realty ... Appellant
versus
Diamond Hill Co-op. Hsg. Soc. Ltd. ... Respondent
Mr. Simil Purohit with Mr. Faran Khan, Mr. M.P.Vora i/by Pramodkumar and Co., for
Appellant.
Mr. Gauraj Shah with Mr. Vishnudutt R. Mishra i/by Mr. Ashish Mishra for
Respondent.
CORAM: N.J.JAMADAR, J.
DATE : 9 AUGUST 2023 P.C.
1. Heard Mr. Purohit, learned Counsel appearing for the Appellant. Mr. Purohit concluded the submissions on behalf of the Appellant.
2. The submissions of Mr. Shah remained inconclusive.
3. Stand over to 24 August 2023.
( N.J.JAMADAR, J. ) SSP 1/1 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 02:51:02 :::