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Bombay High Court

M/S. K. M. Realty Thr. Its Partners Mr. ... vs Diamond Hill Co-Operative Housing ... on 9 August, 2023

Author: N.J.Jamadar

Bench: N.J.Jamadar

SWAROOP Digitally
        SWAROOP
                  signed by

SHARAD SHARAD PHADKE
PHADKE Date:  2023.08.10
        11:17:26 +0530

                                                                               26 ao 418 of 2023.doc

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CIVIL APPELLATE JURISDICTION
                           APPEAL FROM ORDER NO.418 OF 2023

 M/s. K.M.Realty                                              ...         Appellant
       versus
 Diamond Hill Co-op. Hsg. Soc. Ltd.                           ...         Respondent

 Mr. Simil Purohit with Mr. Faran Khan, Mr. M.P.Vora i/by Pramodkumar and Co., for
 Appellant.
 Mr. Gauraj Shah with Mr. Vishnudutt R. Mishra i/by Mr. Ashish Mishra for
 Respondent.

                              CORAM:       N.J.JAMADAR, J.
                              DATE :       9 AUGUST 2023

 P.C.

1. Heard Mr. Purohit, learned Counsel appearing for the Appellant. Mr. Purohit concluded the submissions on behalf of the Appellant.

2. The submissions of Mr. Shah remained inconclusive.

3. Stand over to 24 August 2023.

( N.J.JAMADAR, J. ) SSP 1/1 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 02:51:02 :::