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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Kerala - Subsection

Section 62(2)(c) in Mahatma Gandhi University Act 1985

(c)any dispute arising or pending between the management of a private college and the teacher of that college in respect of any matter coming under clause (a) of (b), shall, be decided in accordance with the provisions of this Act and the Statutes made thereunder.