Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Maharashtra - Subsection Section 94(3) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (3)The University shall, within the time limit so fixed, report to the State Government the action taken or proposed to be taken on the advice tendered by it.
