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Union of India - Section

Section 101 in The Oil Mines Regulations, 2017

101. Use of fire-fighting equipment.

- The owner, agent and manager of a mine shall ensure that every person employed at any drilling rig, work-over rig, production facility, well head installation, storage tank or on such other work where fire-fighting equipment may be required to be used, are trained in use of such equipment and regular fire drills are held for the purpose.