Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(1)(a) in Orissa State Youth Welfare Board Rules, 1996 (a)encouragement of positive human values, spirit of socio-cultural service, aesthetic appreciation, artistic taste, positive imagination and creativity amongst the youth;