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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(6) in Haryana Rural Employment Guarantee Scheme, 2007

(6)Arrangements for providing facilities like drinking water, shade for children and workers, first aid box with adequate material for emergency treatment for minor injuries and other health hazards connected with the works shall be made available at each work site. The cost of work site facilities as indicated in the Act shall be included as part of programme cost and therefore, has to be included in the cost estimate for each project.