Allahabad High Court
Rajendra Mohan Garg vs State Of U.P. And Others on 10 August, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- SERVICE BENCH No. - 1415 of 1991 Petitioner :- Rajendra Mohan Garg Respondent :- State Of U.P. And Others Petitioner Counsel :- A.Mannan Respondent Counsel :- C S C Hon'ble Devi Prasad Singh,J.
Hon'ble Vedpal,J.
Petition is of the year 1991 and it has been preferred against the order of transfer.
By efflux of time, petition seems to have become infructuous. Accordingly, petition is dismissed as infructuous. Order Date :- 10.8.2010 Tripathi