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Allahabad High Court

Rajendra Mohan Garg vs State Of U.P. And Others on 10 August, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- SERVICE BENCH No. - 1415 of 1991
Petitioner :- Rajendra Mohan Garg
Respondent :- State Of U.P. And Others

Petitioner Counsel :- A.Mannan
Respondent Counsel :- C S C

Hon'ble Devi Prasad Singh,J.

Hon'ble Vedpal,J.

Petition is of the year 1991 and it has been preferred against the order of transfer.

By efflux of time, petition seems to have become infructuous. Accordingly, petition is dismissed as infructuous. Order Date :- 10.8.2010 Tripathi