Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(10) in The Rajasthan Sales Tax Act, 1994 (10)"Commercial Taxes Officer", "Assistant Commercial Taxes Officer" or "Inspector, Commercial Taxes Department" means the person holding office with that designation under the State Government;
