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[Cites 0, Cited by 0] [Section 289] [Entire Act]

State of Rajasthan - Subsection

Section 289(4) in Rajasthan Panchayati Raj Rules, 1996

(4)On transfer of the employees, his confidential roll and service record will be transmitted, without avoidable delay, to the Panchayat Samiti/Zila Parishad to whom his services have been transferred.