Jammu & Kashmir High Court
Sunil Kumar Aggarwal And Anr vs Ut Of J&K And Anr on 22 April, 2022
Author: Mohan Lal
Bench: Mohan Lal
Sr.No. 86
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM(M) No. 292/2022
CrlM No. 631/2022
Sunil Kumar Aggarwal and anr. ....Petitioner/Appellant(s)
Through :- Mr. Anil Khajuria, Advocate.
V/s
UT of J&K and anr. . ....Respondent(s)
Through :-
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
22.04.2022 Issue notice to the respondent for filing objections. List on 23.05.2022.
In the meantime, the petitioners shall not be unnecessarily harassed by the respondent No. 1 except in due process of law.
(Mohan Lal) Judge Jammu:
22.04.2022 Tarun