Allahabad High Court
M/S Hemant Kumar Sindhi And Another vs Union Of India And Others on 2 July, 2010
Author: F.I. Rebello
Bench: Ferdino Inacio Rebello
Chief Justice's Court Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 11 of 2008 Petitioner :- M/S Hemant Kumar Sindhi And Another Respondent :- Union Of India And Others Petitioner Counsel :- Suneet Kumar,S.K.Pathak Hon'ble Ferdino Inacio Rebello,Chief Justice Matter was called out earlier. None present.
Matter was kept back and called out again. Again none present.
Application dismissed for non prosecution. Order Date :- 2.7.2010 VMA (F.I. Rebello, C.J.)