Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 10 in Tamil Nadu Debt Relief Rules, 1980 10. Form of certificate of redemption. - The certificate of redemption granted under sub-clause (i) of clause (a) of sub-section 2 of section 6 shall be in Form VIII.
