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Chattisgarh High Court

Branch Manager Cholamandlam General ... vs Smt. Sunita Sahu 23 Mac/774/2019 Rupesh ... on 24 April, 2019

HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet MAC No. 775 of 2019 Branch Manager Cholamandlam General Insurance Company Ltd. Versus Smt. Sunita Sahu 24/04/2019 Shri D.L. Dewangan, counsel for the appellant.

Counsel for the appellant prays for and is granted two weeks time to remove the default.

It is made clear, no further adjournment shall be granted.

Sd/-

Gautam Chourdiya Judge Akhilesh