Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Entire Act] NCT Delhi - Section Section 1 in Delhi Finance Commission Act, 1994 1. Short title, extent and commencement. (1)This Act may be called the Delhi Finance Commission Act, 1994.(2)It extends to the whole of the National Capital Territory of Delhi.(3)It shall be deemed to have come into force on the 23rd day of April, 1994.
