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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1)(vi) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(vi)[ All Chair-persons of Janpad Panchayats in the district : Provided that Chair-person of Janpad Panchayat who is a member under this clause shall not be a member of the committees under Section 47.] [Inserted by M.P. Act No. 2 of 1997 (w.e.f. 7-1-1997).]