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[Cites 0, Cited by 0] [Section 326(4)] [Section 326] [Entire Act]

State of Jharkhand - Subsection

Section 326(4)(e) in Bihar Education Code, 1961

(e)Since the examination is held every year in December, a statement of intending candidates should be submitted to the Board of Secondary Education by the District Education Officer who would appear at the ensuing examination from a particular centre latest by the 30th September each year. The names of the Assistant Masters who with to take examination should be submitted direct by the Headmasters/Principals concerned to the Secretary, Board of Secondary Education