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[Cites 0, Cited by 0] [Section 5] [Entire Act]

UT Chandigarh - Subsection

Section 5(1) in The Punjab General Sales Tax (Second Amendment) and Validation Act, 2000

(1)The Punjab General Sales Tax (Amendment) Ordinance, 2000 (Punjab Ordinance No. 2 of 2000), the Punjab General Sales Tax (Second Amendment) Ordinance, 2000 (Punjab Ordinance No. 3 of 2000) and the Punjab General Sales tax (Third Amendment and Validation) Ordinance, 2000 (Punjab Ordinance No. 5 of 2000), are hereby repealed.