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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2)(xi) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(xi)in case if the mother plants are existing outside the district (either own / lease). The competent authority will refer the competent authority of the other district and obtain details, before issuing the licence.