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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(f) in The U.P. Fire (Gazetted Officer) Services Rules, 1984

(f)"Director-General and Inspector-General" mean Director-General and Inspector-General of Police, Uttar Pradesh;