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[Cites 0, Cited by 0] [Section 11B] [Entire Act]

State of Rajasthan - Subsection

Section 11B(8) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(8)that no relaxation or concession contained in the above provisos shall be allowed to candidate who has already attained the age of 50 years on the first day of January next following the last date fixed for receipt of applications;