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State of Bihar - Section

Section 19 in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

19. Obtaining of copies of orders.

- A copy of the order of the Registering Officer, Licensing Officer or Appellate Officer may be obtained on production of a Treasury Challan showing payment of fees of Rs. 5 (Rupees five) only per copy of each order on application specifying the date and other particulars of the order made to the officer concerned.