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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(1)(b) in Rajasthan Co-operative Societies Act, 2001

(b)subject to the appropriate bye-laws, provide moneys to an apex society for purchase of shares in other co-operative societies, subjects to the condition that no such shares in any co-operative society shall be purchased except with the previous approval of the Government in each case;