Supreme Court - Daily Orders
Sankalp Association Of Dnb Doctors vs Union Of India on 15 December, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
ITEM NO.14 COURT NO.10 SECTION I-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A.No.1713/2017 in W.P.(C)No(s).1021/2017
SANKALP ASSOCIATION OF DNB DOCTORS Petitioner(s)/
Applicant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With I.A.No.134022/2017 - For restoration with appln. for
permission to file addl. documents)
Date : 15-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Rabin Majumder,AOR
Ms. Puja Anand,Adv.
Ms. A. Bazaz,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Because of the mistake of counsel the petitioner should not suffer, therefore, we allow the application for restoration.
Writ petition be restored to its original number and be listed for hearing in the month of January, 2018.
In view of the above, M.A.No.1713/2017 stands allowed.
Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2017.12.16 12:37:07 IST Reason: (Sarita Purohit) (Madhu Narula) Court master Branch Officer