Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Sankalp Association Of Dnb Doctors vs Union Of India on 15 December, 2017

Bench: Arun Mishra, Mohan M. Shantanagoudar

     ITEM NO.14                                   COURT NO.10                  SECTION I-B

                                  S U P R E M E C O U R T O F             I N D I A
                                          RECORD OF PROCEEDINGS

     M.A.No.1713/2017 in W.P.(C)No(s).1021/2017


     SANKALP ASSOCIATION OF DNB DOCTORS                                        Petitioner(s)/
                                                                               Applicant(s)

                                                         VERSUS

     UNION OF INDIA & ORS.                              Respondent(s)
     (With I.A.No.134022/2017 - For restoration with appln. for
     permission to file addl. documents)

     Date : 15-12-2017 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ARUN MISHRA
                            HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Petitioner(s)                   Mr. Rabin Majumder,AOR
                                         Ms. Puja Anand,Adv.
                                         Ms. A. Bazaz,Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Because of the mistake of counsel the petitioner should not suffer, therefore, we allow the application for restoration.

Writ petition be restored to its original number and be listed for hearing in the month of January, 2018.

In view of the above, M.A.No.1713/2017 stands allowed.

Signature Not Verified

Digitally signed by
SARITA PUROHIT
Date: 2017.12.16
12:37:07 IST
Reason:

                         (Sarita Purohit)                             (Madhu Narula)
                            Court master                              Branch Officer