Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(v) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

(v)"Executive Engineer, PWD, Building Division" means the Executive Engineer of PWD, Building Department under whose jurisdiction a particular school is situated;