Himachal Pradesh High Court
Ratni Devi vs . Himachal Pradesh Ex-Servicemen on 22 February, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Ratni Devi vs. Himachal Pradesh Ex-Servicemen Corporation Hamirpur and others alongwith connected matters.
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CWP No. 2595 of 2021 alongwith CWP No. 6086 of 2021, CWP No. 7313 of 2021, CWP No. 7314 of 2021, CWP 7354 of 2021, CWP No. 7605 of 2021, CWP 7820 of 2021, CWP No. 8313 of 2021, CWP No. 8314 of 2021, CWP No. 379 of 2022, CWP Nos. 546 of 2022, 629/2022 22.2.2022 Present: Mr. T.S Chauhan, Mr. Ashok Kumar and Mr. Kul Bhushan Khajuria, Advocates for the petitioner in the petition respectively.
Mr. Mukul Sood, Advocate for respondents- Ex-Servicemen corporation.
Mr. K.D Sood, Sr. Advocate with Mr. Het Ram, Advocate for the newly added respondent- ACC.
Pleadings be completed within six weeks.
List on 19.4.2022.
Interim order(s) to continue.
(Tarlok Singh Chauhan) Judge.
(Chander Bhusan Barowalia) nd 22 February, 2022 Judge.
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