Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(2)(v) in The Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Act, 1972 (v)any other financial institution notified by the State Government as a bank for the purpose of this Act.]