Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 24 in The Bihar Co-operative Societies Rules, 1959 24. A member of the Managing Committee shall cease to hold office, if-(1)he ceases to be a member of the society, or(2)he incurs any of the disqualifications mentioned in Rule 8 or Rule 23.
