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State of Goa - Section

Section 73 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

73. Succession of grandparents and other ascendants.

- In default of parents, the inheritance of the deceased shall devolve on the ascendants of the second degree and in default of ascendants of the second degree, it shall devolve on the ascendants of the next degree, and so on.