Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Section 170] [Entire Act] Union of India - Subsection Section 170(a) in The Motor Vehicles Act, 1988 (a)there is collusion between the person making the claim and the person against whom the claim is made, or
