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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(3) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(3)The Central Government shall-
(i)constitute a committee consisting of such persons as it thinks fit to recommend to that Government the budgetary requirements of the Board for salaries, allowances and all other expenses; and
(ii)fix the budgetary ceiling of the Board on the basis of the recommendations of the committee.