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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2)(d) in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

(d)to a brother of the deceased officer on his attaining the age of 18 years; and