Allahabad High Court
M/S The Lakshmiratan Cotton Mills ... vs Union Of India & Others on 28 January, 2010
Bench: Rajes Kumar, Subhash Chandra Nigam
Court No. - 37 Case :- WRIT TAX No. - 977 of 2006 Petitioner :- M/S The Lakshmiratan Cotton Mills Co.Ltd. & Another Respondent :- Union Of India & Others Petitioner Counsel :- Anurag Khanna,Ravi Kant Respondent Counsel :- S.C.,A.N.Mahajan,Ashok Kumar,B.J. Agrawal,D. Awasthi,Devendra Pratap Singh,Dr. A.K. Nigam,G. Krishna,S. Chopra,V.P. Mishra Hon'ble Rajes Kumar,J.
Hon'ble Subhash Chandra Nigam,J.
Sri Devendra Pratap Singh, Advocate, prays for and is granted three weeks time to file the reply to the amendment application.
List thereafter showing the name of Sri Devendra Pratap Singh and Sri D. Awasthi as counsel for the respondents.
Order Date :- 28.1.2010 OP