Section 35 in Telangana State Private Universities (Establishment and Regulation) Act, 2018
35. Accreditation of the University.
- The University shall obtain accreditation from the National Assessment and Accreditation Council (NAAC) within five years from the commencement of the programmes and courses and certification/accreditation from such other Regulating Bodies which are connected with the courses taken up by the University and inform the Government about the grade provided to the University. The University shall ensure renewal of such accreditations from time to time.
