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State of Madhya Pradesh - Section

Section 11 in Madhya Bharat Famine (Suspension of Proceedings) Act, 1953

11. Repeal.-

An soon as this Act comes into force the Madhya Bharat Famine (Suspension of Proceedings) Ordinance, Samvat 2009, shall stand repealed :Provided that all orders made and action taken under the said Ordinance shall be deemed to have been made or taken under this Act.