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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Karnataka - Subsection

Section 46(vii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(vii)To undertake market studies and research in agri-business and provide feed back to farmers through extension services from season to season every year for various fruits, vegetable crops and other agro-products.