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State of Madhya Pradesh - Section

Section 97 in The M.P. Griha Nirman Mandal Adhiniyam, 1972

97. Submission of administration report to State Government.

(1)As soon as may be after the first of April in every year and not later than such date as may be fixed by the State Government, the Board shall submit to the State Government a detailed report of the administration during the proceeding year in such form as the State Government may direct.
(2)The Chairman shall prepare such report and the Board shall consider the report and forward the same to the State Government with its resolution thereon, if any.