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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(5)(d) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(d)the modification, telecommunication if any, installation necessary to ensure to signal and electromagnetic compatibility or electromagnetic interference compatibility with rolling stock and a certificate that the same have been carried out;