Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(6) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(6)pargana Sakteshgarh and the villages mentioned in lists "A" and "B" of Schedule VI, U.P.Z.A. & L.R. Act , 1950 in hilly pattis of parganas Ahraura and Bhagwat of Tahsil Chunar of district Mirzapur.