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[Cites 0, Cited by 0] [Section 187(1)] [Section 187] [Entire Act]

State of West Bengal - Subsection

Section 187(1)(b) in West Bengal Municipal Corporation Act, 2006

(b)purchase, or take on lease, any waterworks, or any water, or any right to store, or to take and convey, water either within or outside the Corporation area: