Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139B(4)] [Section 139B] [Entire Act] Union of India - Subsection Section 139B(4)(f) in The Income Tax Act, 1961 (f)any other matter which is required to be, or may be, specified by the Scheme for the purposes of this section.