Section 8(2)(k) in The Goa, Daman and Diu Administration of Evacuee Property Act, 1964

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(2)(k) in The Goa, Daman and Diu Administration of Evacuee Property Act, 1964

(k)transfer in any manner whatsoever any evacuee property notwithstanding anything to the contrary contained in any law or agreement relating thereto:

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State of Goa - Subsection

Section 8(2)(k) in The Goa, Daman and Diu Administration of Evacuee Property Act, 1964