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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(b) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(b)Social Harmony.- In meetings of the Gram Sabha, discussion shall be held on maintaining the Social Cohesion and Communal Harmony.