Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of West Bengal - Subsection Section 85(g) in The Appellate Side Rules of The High Court at Calcutta (g)number and year of the suit or other proceeding in which the order or decree had been passed and with relation to which the application is expected to be made;
