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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Manipur - Subsection

Section 164(2)(lxi) in The Manipur Co-operative Societies Act, 1976

(lxi)prescribe the procedure and conditions for the exercise of the powers conferred under Section 105 and the procedure to be followed by a Liquidator and provide for the disposal of surplus assets;