Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(11) in Karnataka Ground Water (Regulation for Protection of Sources of Drinking Water) Act, 1999 (11)"Technical officer" means an officer of the Department of Mines and Geology, Government of Karnataka not below the rank of a Geologist;
