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Bombay High Court

Maxim Tubes Company Pvt. Ltd vs The Union Of India on 10 November, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                           praecipe wp [email protected]

Prajakta Vartak
                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION

                                   WRIT PETITION NO. 13862 OF 2023

           Maxim Tubes Company Pvt. Ltd. & Anr.                           ..Petitioners
                        Vs.
           Union of India & Ors.                                          ..Respondents

                                            WITH
                            ORDINARY ORIGINAL CIVIL JURISDICTION
                              WRIT PETITION (L.) NO. 38499 OF 2022

           Kiran Nagindas Vora                                            ..Petitioner
                        Vs.
           Union of India & Ors.                                          ..Respondents

                                              WITH
                                 WRIT PETITION (L.) NO. 2142 OF 2023

           Mukesh N. Vora                                                 ..Petitioner
                        Vs.
           Union of India                                                 ..Respondent

                                          ALONG WITH
                                WRIT PETITION (L.) NO. 37645 OF 2022

           NIP Exports Pvt. Ltd.                                          ..Petitioner
                 Vs.
           Union of India                                                 ..Respondent

                                            WITH
                               WRIT PETITION (L) NO.27997 OF 2023

           Kiran Nagindas Vora                                            ...Petitioner
                 Versus
           Union of India, through the Secretary,
           Ministry of Finance, Department of Revenue                     ...Respondents

                                            WITH
                               WRIT PETITION (L) NO.28450 OF 2023

           Mukesh Nagindas Vora                                           ...Petitioner
                                                Page 1 of 3
                                           -------------------------
                                           November 10, 2023


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                                                                  praecipe wp [email protected]


     Versus
Union of India                                                  ...Respondents

                                 WITH
                    WRIT PETITION (L) NO.28762 OF 2023

Mukesh Nagindas Vora                                            ...Petitioner
Versus
Union of India                                                  ...Respondents

                                 WITH
                    WRIT PETITION (L) NO.28836 OF 2023

Mukesh Nagindas Vora                                            ...Petitioner
Versus
Union of India                                                  ...Respondents

                                 WITH
                    WRIT PETITION (L) NO.29147 OF 2023

Mukesh Nagindas Vora                                            ...Petitioner
     Versus
Union of India                                                  ...Respondents
                                    __________

Mr. Jas Sanghavi i/b. PDS Legal for Petitioners in WP No.13862/23.
                              __________

                               CORAM : G. S. KULKARNI &
                                       JITENDRA JAIN, JJ.

DATE : NOVEMBER 10, 2023.

P.C.:

1. Not on board. Taken on board on a praecipe being moved on behalf of the petitioner for speaking to the minutes of the order dated 06 November, 2023.
2. In the order dated 06 November, 2023, incorporate the appearance Page 2 of 3
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3. The order dated 06 November, 2023 be accordingly corrected and made available to the parties.

[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Page 3 of 3

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