Bombay High Court
Maxim Tubes Company Pvt. Ltd vs The Union Of India on 10 November, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
praecipe wp [email protected] Prajakta Vartak IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO. 13862 OF 2023 Maxim Tubes Company Pvt. Ltd. & Anr. ..Petitioners Vs. Union of India & Ors. ..Respondents WITH ORDINARY ORIGINAL CIVIL JURISDICTION WRIT PETITION (L.) NO. 38499 OF 2022 Kiran Nagindas Vora ..Petitioner Vs. Union of India & Ors. ..Respondents WITH WRIT PETITION (L.) NO. 2142 OF 2023 Mukesh N. Vora ..Petitioner Vs. Union of India ..Respondent ALONG WITH WRIT PETITION (L.) NO. 37645 OF 2022 NIP Exports Pvt. Ltd. ..Petitioner Vs. Union of India ..Respondent WITH WRIT PETITION (L) NO.27997 OF 2023 Kiran Nagindas Vora ...Petitioner Versus Union of India, through the Secretary, Ministry of Finance, Department of Revenue ...Respondents WITH WRIT PETITION (L) NO.28450 OF 2023 Mukesh Nagindas Vora ...Petitioner Page 1 of 3 ------------------------- November 10, 2023 ::: Uploaded on - 11/11/2023 ::: Downloaded on - 12/11/2023 04:27:30 ::: praecipe wp [email protected] Versus Union of India ...Respondents WITH WRIT PETITION (L) NO.28762 OF 2023 Mukesh Nagindas Vora ...Petitioner Versus Union of India ...Respondents WITH WRIT PETITION (L) NO.28836 OF 2023 Mukesh Nagindas Vora ...Petitioner Versus Union of India ...Respondents WITH WRIT PETITION (L) NO.29147 OF 2023 Mukesh Nagindas Vora ...Petitioner Versus Union of India ...Respondents __________ Mr. Jas Sanghavi i/b. PDS Legal for Petitioners in WP No.13862/23. __________ CORAM : G. S. KULKARNI & JITENDRA JAIN, JJ.
DATE : NOVEMBER 10, 2023.
P.C.:
1. Not on board. Taken on board on a praecipe being moved on behalf of the petitioner for speaking to the minutes of the order dated 06 November, 2023.
2. In the order dated 06 November, 2023, incorporate the appearance Page 2 of 3
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November 10, 2023 ::: Uploaded on - 11/11/2023 ::: Downloaded on - 12/11/2023 04:27:30 ::: praecipe wp [email protected] of Mr. Jas Sanghavi i/b. PDS Legal for Petitioners in WP No.13862/23.
3. The order dated 06 November, 2023 be accordingly corrected and made available to the parties.
[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Page 3 of 3
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