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State of Assam - Section

Section 52 in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

52. Identity photo.

- On admission every child shall be photographed and 3 copies of the photographs shall be obtained of which one shall be kept with the file of the inmate, one shall be fixed with the index card and the third shall be kept in an album serially. The negative shall also be kept in a negative album.