Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 14 in The Puri Shri Jagannath Temple (Administration) Rules, 1952

14. Allowances to witnesses attending the enquiry.

- The witnesses required to attend the enquiry before the Special Officer under Rule 8 shall be entitled to the same rates of allowances as are payable to the witnesses appearing before the Civil Courts.