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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(a) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(a)create a detailed investment strategy based on objectives as specified by the Bureau or Trust, such as segmental market size, impact on energy efficiency, types of technologies, financial returns, risks and other objectives;