Chattisgarh High Court
Smt. Gulab Bai Maitri vs State Of Chhattisgarh 27 Wpc/1333/2018 ... on 10 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1676 of 2018
Smt. Gulab Bai Maitri Versus State of Chhattisgarh & Ors
10/10/2018 Shri Ramesh Nayak, counsel for the petitioner.
Smt. Astha Shukla, PL and Shri Yogesh Chandra,
counsel for the respective respondents.
Hearing of the Writ Petition is concluded. When the Court was about to dictate the order, learned counsel for the petitioner sought time to make some more preparation.
List the matter on 23.10.2018 as Part Heard.
Sd/-
Judge (Prashant Kumar Mishra) Barve